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Supreme Court Refuses to Restore Former RSS Leader Govindacharya's 2019 Petition - (17 Aug 2021)

CIVIL

Supreme Court has refused to restore the petition filed by former RSS leader K N Govindacharya's in 2019 seeking a probe by National Investigation Agency into the allegations of snooping of WhatsApp chats of Indian activists using Pegasus spyware developed by Israeli firm NSO.

Tags : SUPREME COURT   RSS LEADER GOVINDACHARYA  

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