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SC Asks Wife to Seek Financial Assistance for Husband’s Surgery Under National Policy - (17 Aug 2021)

CIVIL

Supreme Court has asked a wife seeking financial assistance for her husband's lung transplant to make a representation under the National Policy formulated by the Government of India in 2021 to assist persons in need of financial aid for serious ailments.

Tags : SUPREME COURT   FINANCIAL ASSISTANCE FOR HUSBAND’S SURGERY  

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