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SC Refuses Interim Protection to Former Maharashtra Home Minister Anil Deshmukh in PMLA Case - (17 Aug 2021)

CRIMINAL

Supreme Court has declined to grant interim relief to Former Maharashtra home minister Anil Deshmukh who had moved the Top Court seeking protection from any coercive action in a money laundering case.

Tags : SUPREME COURT   FORMER MAHARASHTRA HOME MINISTER ANIL DESHMUKH  

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