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Delhi High Court Extends Life of Interim Orders Till September 24 - (17 Aug 2021)

CIVIL

Delhi High Court has extended the life of its interim orders till 24th September, 2021 in suo moto petition registered on the extension of interim orders in all matters pending before it and subordinate Courts, in view of the limited functioning of Courts due to the second Covid wave.

Tags : DELHI HIGH COURT   EXTENSION OF LIFE OF INTERIM ORDERS  

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