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AAR, Andhra Pradesh: 18% GST Payable on Drinking Water Supply Through Mobile Tankers - (17 Aug 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Andhra Pradesh has ruled that 18% Goods and Service Tax (GST) is payable on Drinking water supply through mobile tankers.

Tags : AUTHORITY OF ADVANCE RULING   WATER SUPPLY THROUGH MOBILE TANKERS  

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