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Bombay High Court Grants Bail to Man Accused of Being ISIS Recruit - (16 Aug 2021)

CRIMINAL

Bombay High Court has granted bail to a young man from Parbhani District of Maharashtra, accused of taking an oath of allegiance to the banned terror organisation ISIS and booked under the Unlawful Activities (Prevention) Act, 1967.

Tags : BOMBAY HIGH COURT   ISIS RECRUIT  

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