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Delhi HC Denies Plea Seeking Waiver of Detention Charges Imposed By ICDs and CFSs - (16 Aug 2021)

CIVIL

Delhi High Court has disposed off a plea filed by traders seeking waiver of penal detention charges and ground rent levied by the Inland Container Depots (ICDs) and Container Freight Stations (CFSs) during the COVID lockdown.

Tags : DELHI HIGH COURT   WAIVER OF DETENTION CHARGES  

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