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Allahabad HC Directs Registrar General to Issue Circular on Use of “Printed Proforma” for Orders - (16 Aug 2021)

CIVIL

Allahabad High Court has directed the Registrar General to issue a circular/ memorandum to all the District Judges in the State of Uttar Pradesh intimating them to inform all the Judicial Officer not to use "Printed Proforma" in passing the Judicial Orders.

Tags : ALLAHABAD HIGH COURT   USE OF “PRINTED PROFORMA” FOR ORDERS  

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