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Delhi HC Seeks Animal Welfare Board of India's Response on PETA's Plea on Circus Animals - (16 Aug 2021)

ENVIRONMENT

Delhi High Court has sought response of the Animal Welfare Board of India on a plea filed by People for the Ethical Treatment of Animals (PETA) regarding the status of animals of circuses that have closed down.

Tags : DELHI HIGH COURT   PETA'S PLEA ON CIRCUS ANIMALS  

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