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MP HC Directs to Frame Guidelines on E-Mulaqat Facility to Prisoners with Lawyers, Family Members - (16 Aug 2021)

CIVIL

Madhya Pradesh High Court has directed the State Government to frame a SOP or guidelines on E-Mulaqat facility to be provided to prisoners in the State thereby enabling them to meet their lawyers and family members by ensuring privacy in such meetings.

Tags : MADHYA PRADESH HIGH COURT   GUIDELINES ON E-MULAQAT FACILITY  

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