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Madhya Pradesh High Court Directs State to Reimburse Entire Admissible Fees to Law Student - (16 Aug 2021)

EDUCATION

Madhya Pradesh High Court has directed the State Government to reimburse the entire admissible fees to a law student belonging to the OBC category under its Backward Class and Minority Welfare Scheme.

Tags : MADHYA PRADESH HIGH COURT   REIMBURSE ENTIRE ADMISSIBLE FEES TO LAW STUDENT  

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