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Calcutta HC Extends All Interim Orders Passed By It & Courts Subordinate To It Till September 15 - (16 Aug 2021)

CIVIL

Calcutta High Court has extended the life of all interim orders passed by the High Court and courts subordinate to it, including the Tribunals till 15th September 2021 in light of the Covid-19 situation in the state of West Bengal.

Tags : CALCUTTA HIGH COURT   EXTENSION OF INTERIM ORDERS  

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