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PM Narendra Modi Launches Vehicle Scrappage Policy in Gujarat Investor Summit - (13 Aug 2021)

MOTOR VEHICLES

Prime Minister Narendra Modi has launched the Vehicle Scrappage Policy while virtually addressing the Gujarat Investor Summit. The policy will help phase out unfit and polluting vehicles in an environment-friendly manner during the video address. He said vehicles will not just be scrapped by their age but also if they are found to be unfit in automated testing.

Tags : PRIME MINISTER NARENDRA MODI   VEHICLE SCRAPPAGE POLICY  

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