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Delhi HC Restrains Netflix & Others from Broadcasting of Documentary "A Big Little Murder" - (13 Aug 2021)

MEDIA AND COMMUNICATION

Delhi High Court has restrained Netflix, Channel News Asia and others from restraining or streaming the documentary titled "A Big Little Murder" based on the tragic death of a 7 year old boy who was found dead in the washroom of Gurugram based Ryan International School.

Tags : DELHI HIGH COURT   BROADCASTING OF DOCUMENTARY "A BIG LITTLE MURDER"  

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