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MP HC Directs Govt to Ensure Timely Administration of Amphotericin B for Black Fungus Patients - (13 Aug 2021)

CIVIL

Madhya Pradesh High Court has directed the State Government to ensure timely administration of Amphotericin B and other medicines to Black fungus patients in the State while observing that no patient must suffer from lack of medicines.

Tags : MADHYA PRADESH HIGH COURT   ADMINISTRATION OF AMPHOTERICIN B  

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