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Kerala High Court Grants Anticipatory Bail to Former Gujarat DGP Sreekumar - (13 Aug 2021)

CRIMINAL

Kerala High Court has granted anticipatory bail to former Gujarat DGP RB Sreekumar, two former Kerala Police officers S. Vijayan and Thampi S. Durga, and a retired IB official PS Jayaprakash in the ISRO espionage case.

Tags : KERALA HIGH COURT   ANTICIPATORY BAIL TO FORMER GUJARAT DGP SREEKUMAR  

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