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Kerala HC Refuses to Quash Criminal Cases Against Archbishop George Alenchery - (13 Aug 2021)

CRIMINAL

Kerala High Court has dismissed the petitions filed by Cardinal Mar George Alencherry, the Major Archbishop of Syro Malabar Church, seeking to quash the criminal cases over the alienation of properties belonging to Syro Malabar Church.

Tags : KERALA HIGH COURT   CRIMINAL CASES AGAINST ARCHBISHOP GEORGE ALENCHERY  

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