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Allahabad HC Directs Registrar General to Issue Circular to Place Affidavits Within 72 Hours - (13 Aug 2021)

CIVIL

Allahabad High Court has directed the Registrar General to issue a proper Circular to all the S.Os. of various sections of the High Court to ensure that various affidavits/applications be placed along with its parent file within 72 hours of its receipt.

Tags : ALLAHABAD HIGH COURT   CIRCULAR TO PLACE AFFIDAVITS WITHIN 72 HOURS  

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