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Karnataka HC Extends Interim Order Restraining Makers of Documentary ‘Wild Karnataka’ - (13 Aug 2021)

MEDIA AND COMMUNICATION

Karnataka High Court has extended the interim order passed by it on 29th June 2021 by which it had restrained the makers of the documentary 'Wild Karnataka' from dealing with the film in any manner till 3rd September, 2021.

Tags : KARNATAKA HIGH COURT   INTERIM ORDER RESTRAINING MAKERS OF DOCUMENTARY ‘WILD KARNATAKA’  

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