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CCI Directs Grasim Industries to Cease and Desist from Unfair Business Practices - (13 Aug 2021)

MRTP/ COMPETITION LAWS

Competition Commission of India has directed Grasim Industries to cease and desist from indulging in unfair business practices after it found the company abused its dominant position with respect to the supply of certain staple fibre.

Tags : COMPETITION COMMISSION OF INDIA   GRASIM INDUSTRIES  

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