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Parliament Passes General Insurance Business (Nationalization) Amendment Bill 2021 - (12 Aug 2021)

INSURANCE

Parliament has passed the General Insurance Business (Nationalization) Amendment Bill 2021 which removes the condition that the Central Government should hold 51% shareholding in state-owned general insurance companies.

Tags : PARLIAMENT   GENERAL INSURANCE BUSINESS (NATIONALIZATION) AMENDMENT BILL 2021  

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