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Kerala HC Directs Corporations to Erect Signposts at Locations Designated as Feeding Spaces - (12 Aug 2021)

CIVIL

Kerala High Court has directed the Municipalities in the State to erect signposts at the locations designated for feeding points for community dogs and provide details of such locations to the SHO of the respective police stations that have jurisdiction over these areas.

Tags : KERALA HIGH COURT   SIGNPOSTS AT LOCATIONS DESIGNATED AS FEEDING SPACES  

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