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Allahabad High Court Asks UP Govt on Steps Taken to Control Noise Pollution - (12 Aug 2021)

CIVIL

Allahabad High Court has asked the Uttar Pradesh Government to file an affidavit indicating the steps taken to control the menace of noise pollution generated through vehicles particularly two-wheelers and four-wheelers with modified silencers.

Tags : ALLAHABAD HIGH COURT   STEPS TAKEN TO CONTROL NOISE POLLUTION  

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