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Kerala HC Dismisses Anticipatory Bail Plea to Man Accused of Raping Olympian’s Friend - (12 Aug 2021)

CRIMINAL

Kerala High Court has dismissed the anticipatory bail plea of C.C Johnson, the man accused of raping Olympian Mayookha Johny's friend, and for capturing her nude photographs to blackmail her.

Tags : KERALA HIGH COURT   MAN ACCUSED OF RAPING OLYMPIAN’S FRIEND  

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