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SC Issues Notice to KIMS in Wife Plea Seeking Release of Money from PM Cares Fund - (12 Aug 2021)

CIVIL

Supreme Court has issued notice to Krishna Institute Of Medical Sciences Limited (KIMS) in a wife's plea seeking the release of approximately 1 crore from PM Cares & State CM Relief Funds as financial assistance for getting her husband a lung transplant after having exhausted her savings over his post- Covid treatment.

Tags : SUPREME COURT   RELEASE OF MONEY FROM PM CARES FUND  

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