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SC Asks Centre to Consider Withdrawing Insurance Exemption for State Public Transport Corporations - (12 Aug 2021)

INSURANCE

Supreme Court has asked the Central Government to examine the possibility of withdrawing exemption from insurance for State Corporations that run public transport, who are unable to pay compensation for a long period of time and running in losses.

Tags : SUPREME COURT   INSURANCE EXEMPTION FOR STATE PUBLIC TRANSPORT CORPORATIONS  

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