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Delhi Court Allows Bail of Lawyer Ashwini Upadhyay in Connection with Anti-Muslim Slogans - (12 Aug 2021)

CRIMINAL

Delhi Court has allowed the bail plea of former Delhi BJP Spokesperson and Supreme Court lawyer Ashwini Upadhyay, who was arrested and remanded to two days judicial custody in connection with the anti-Muslims slogans raised at an event organized at Jantar Mantar.

Tags : DELHI COURT   BAIL OF LAWYER ASHWINI UPADHYAY  

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