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Committee constituted to dispose of land purchased by PACL- (Securities and Exchange Board of India) (17 Feb 2016)

MANU/SPRL/0026/2016

Capital Market

The Securities and Exchange Board of India constituted a Committee to dispose of land purchased by PACL and payment of proceeds to investors who invested with the company for purchase of the land. Former Chief Justice of India, Justice Lodha, will head the Committee formed pursuant to Supreme Court directions in PACL Ltd. V. SEBI.

Tags : PACL   COMMITTEE   LAND   INVESTORS  

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