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Supreme Court Directs Centre, States to Fill Up Vacancies in NCDRC & SCDRCs Within 8 Weeks - (11 Aug 2021)

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Supreme Court has directed all State Governments and Union Territories to fill up the vacancies in the State Consumer Dispute Redressal Commissions within 8 weeks.

Tags : SUPREME COURT   VACANCIES IN NCDRC & SCDRCS  

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