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Bombay HC Sets Aside Government Decision to Hold Common Entrance Test for Class XI Admission - (11 Aug 2021)

EDUCATION

Bombay High Court has set aside the Maharashtra Government's decision to hold a common entrance test (CET) based only on the State Board's syllabus for class XI or first-year junior college admission.

Tags : BOMBAY HIGH COURT   COMMON ENTRANCE TEST FOR CLASS XI ADMISSION  

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