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Calcutta HC Publishes Action Plan for Judicial Officers to Reduce Pendency of Cases - (11 Aug 2021)

CIVIL

Calcutta High Court has published an 'Action Plan' for judicial officers in order to reduce the pendency of cases in subordinate judiciary. The Action Plan envisages targets for disposal of different categories of cases pending for 7 years and more and also allots time frames for such speedy disposal.

Tags : CALCUTTA HIGH COURT   ACTION PLAN FOR JUDICIAL OFFICERS  

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