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Madras HC Grants Bail to Kanniyakumari Priest Accused for Passing Inappropriate Remarks - (11 Aug 2021)

CRIMINAL

Madras High Court has granted bail to Kanniyakumari priest George Ponniah who is accused of passing certain remarks about Bharat Mata, the Prime Minister and the Union Home Minister.

Tags : MADRAS HIGH COURT   KANNIYAKUMARI PRIEST  

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