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SC Confirm Arbitration Award Against Arun Upadhyaya and Firm Gemini Bay Transcription Limited - (11 Aug 2021)

ARBITRATION

Supreme Court has confirmed a $12.5 million arbitration award, passed by an arbitrator in the USA against city businessman Arun Upadhyaya and his firm Gemini Bay Transcription Limited. The ruling confirmed his liability to pay the amount to a Hong Kong-based, Integrated Sales Services Limited.

Tags : SUPREME COURT   ARUN UPADHYAYA  

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