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SC Imposes Costs on Police Constable for Dragging Trial for 14 Years - (10 Aug 2021)

CRIMINAL

Supreme Court has imposed a cost of Rs. 1 Lakh on a police constable who is accused of murdering his wife, for misusing the legal system and dragging the trial of his case for 14 years.

Tags : SUPREME COURT   DRAGGING TRIAL  

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