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CIC Slams JKP on Refusal to Give Info About SOPs - (18 Aug 2015)

Chief Information Commissioner (CIC) GR Sufi has directed Jammu and Kashmir Police (JKP) to reveal information, slamming forces over refusal to disclose information about its Standard Operating Procedures (SOPs) on pretext that it would “prejudicially” affect the sovereignty and integrity of India”.

Tags : CHIEF INFORMATION COMMISSIONER  JAMMU AND KASHMIR POLICE (JKP)  

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