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Madras High Court Dismisses Plea to Resume Physical Functioning, Opening of Lawyers Chambers - (09 Aug 2021)

CIVIL

Madras High Court has dismissed a plea seeking resumption of physical hearings and opening up of lawyers’ chambers in Madurai bench, calling it an utterly meaningless petition filed by an uninformed lawyer.

Tags : MADRAS HIGH COURT   PLEA TO RESUME PHYSICAL FUNCTIONING   OPENING OF LAWYERS CHAMBERS  

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