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Delhi HC Dismisses Plea by ITBP Personnel Seeking Redeployment in Afghanistan - (09 Aug 2021)

DEFENCE

Delhi High Court has dismissed petitions filed by 30 Indo Tibetan Border Police (ITBP) personnel seeking redeployment in Afghanistan, which is now under a threat of recapture by Taliban militants, after observing that they have no vested right to be deployed there.

Tags : DELHI HIGH COURT   INDO TIBETAN BORDER POLICE PERSONNEL  

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