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SC Directs UOI to Place on Record Final Report on Scientific Allocation of Liquid Medical Oxygen - (09 Aug 2021)

CIVIL

Supreme Court has directed the Union of India to place on record the final report of the National Task Force appointed by it to formulate a methodology for scientific allocation of liquid medical oxygen to all the states/UTs amid the COVID 2nd wave together with an 'Action Taken Report' indicating the steps which have been taken to implement the report of the NTF.

Tags : SUPREME COURT   SCIENTIFIC ALLOCATION OF LIQUID MEDICAL OXYGEN  

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