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Pay IT dues in advance at RBI or authorised bank branches- (Reserve Bank of India) (15 Feb 2016)

MANU/RPRL/0060/2016

Banking

The Reserve Bank of India has authorized twenty nine agency banks to accept payments of income tax. The move hopes to reduce the heavy rush for remitting income tax dues through the RBI towards the end of March.

Tags : INCOME TAX   PAYMENT   AGENCY BANKS   MARCH  

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