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Madras HC Hopes State Govt to Complete Vaccination of People with Disabilities by September End - (09 Aug 2021)

CIVIL

Madras High Court has said that it hopes that the State Government will completely vaccinate people with disabilities residing in the State by September end subject to the statutory gap between the two doses in a petition concerning special measures being adopted by the State to vaccinate persons with disabilities.

Tags : MADRAS HIGH COURT   VACCINATION OF PEOPLE WITH DISABILITIES  

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