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SC Directs NOIDA to Pay Compensation to Land Owner Who Was Dispossessed Illegally - (09 Aug 2021)

CIVIL

Supreme Court has directed New Okhla Industrial Development Authority (NOIDA) to pay compensation to aggrieved land-owners who were dispossessed of their lands without following due process.

Tags : SUPREME COURT   COMPENSATION TO LAND OWNER WHO WAS DISPOSSESSED ILLEGALLY  

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