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Madras HC Allows Tangedco Appeal Against Order Directing Provision of Employment - (09 Aug 2021)

LABOUR AND INDUSTRIAL

Madras High Court has allowed an appeal preferred by Tamil Nadu Generation and Distribution Corporation (Tangedco) against a Single Bench order that directed the Corporation to provide employment to a man found to be deficient in identifying colours.

Tags : MADRAS HIGH COURT   TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION  

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