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Rajasthan High Court Dismisses Defamation Complaint Against Akshay Kumar Concerning 'Jolly LLB 2' - (06 Aug 2021)

CRIMINAL

Rajasthan High Court has dismissed a criminal complaint for defamation filed in the year 2017 against Actor Akshay Kumar concerning the movie - Jolly LLB 2.

Tags : RAJASTHAN HIGH COURT   DEFAMATION COMPLAINT AGAINST AKSHAY KUMAR  

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