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Patna HC Refuses Anticipatory Bail to Men Who Allegedly Posted Vulgar Photos of Goddess Saraswati - (06 Aug 2021)

MEDIA AND COMMUNICATION

Patna High Court has denied anticipatory bail to two men alleged to have taken and circulated vulgar photographs with an idol of Goddess Saraswati in plea seeking bail apprehending arrest under an FIR registered under Sections 153(A), 506 read with Section 34 of the Indian Penal Code, 1860 and Section 67 of Information Technology Act, 2000.

Tags : PATNA HIGH COURT   ANTICIPATORY BAIL TO MEN WHO ALLEGEDLY POSTED VULGAR PHOTOS OF GODDESS SARASWATI  

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