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Delhi HC Extends Interim Protection from Arrest to Newsclick Founder Till December 17 in Foreign Fund - (06 Aug 2021)

CRIMINAL

Delhi High Court has extended the interim protection from arrest granted to Newsclick Founder and Editor In Chief Prabir Purkayastha in connection with a foreign funding case till 17th December, 2021.

Tags : DELHI HIGH COURT   ARREST TO NEWSCLICK FOUNDER  

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