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Stockholm Chamber of Commerce Launches New Tool for Parties to Receive Legal Assessment of Dispute - (06 Aug 2021)

ARBITRATION

Arbitration Institute of the Stockholm Chamber of Commerce has launched the “SCC Express,” a new tool in which parties can receive a legal assessment of their dispute for a fixed fee in three weeks.

Tags : STOCKHOLM CHAMBER OF COMMERCE   NEW TOOL FOR PARTIES TO RECEIVE LEGAL ASSESSMENT OF DISPUTE  

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