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Madras High Court Comes Down on Actor Dhanush for Seeking Entry Tax Exemption on Rolls Royce - (06 Aug 2021)

OTHER TAXES

Madras High Court has disposed of a 2015 writ petition filed by actor Dhanush pertaining to the payment of entry tax on a Rolls Royce Ghost car imported from the United Kingdom. The Court has directed the actor to pay the remaining entry tax of Rs 30, 30, 757 within 48 hours.

Tags : MADRAS HIGH COURT   ENTRY TAX EXEMPTION ON ROLLS ROYCE  

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