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Kerala HC Directs VACB to Conduct Investigation into Charges of Corruption Against Bishwanath Sinha - (06 Aug 2021)

CRIMINAL

Kerala High Court has directed the Vigilance and Anti-Corruption Bureau (VACB) to conduct and complete the further investigation in three months into the charge of corruption against Bishwanath Sinha, former Managing Director of the Kerala Cooperative Bank and now Principal Secretary, Electronics and Information Technology Department.

Tags : KERALA HIGH COURT   CHARGES OF CORRUPTION AGAINST BISHWANATH SINHA  

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