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Karnataka HC Directs State to Convene Meeting for Rescuing Monkeys - (05 Aug 2021)

CIVIL

Karnataka High Court has directed that the state government and Bruhat Bengaluru Mahanagara Pallike (BBMP) officials should convene a meeting in presence of chief wildlife warden, for creating of proper machinery for immediately acting upon complaints about monkey menace and for rescuing and relocating monkeys in a scientific manner without causing any harm to them.

Tags : KARNATAKA HIGH COURT   MEETING FOR RESCUING MONKEYS  

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