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Delhi HC: No Clarity Whether Buffer Stock of Medical Oxygen Maintained for Third Wave of Covid - (05 Aug 2021)

CIVIL

Delhi High Court has observed that there is no clarity as to whether Centre and Delhi Government have created a buffer stock of liquid medical oxygen (LMO) in the national capital to deal with the anticipated third wave of Covid-19.

Tags : DELHI HIGH COURT   STOCK OF MEDICAL OXYGEN  

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